Abdul Wahid Through His L.Rs & Ors Vs Abdul Haque Through His L.Rs & Ors.

Tripura High Court- Agartala 2 Feb 2024 Regular First Appeal 05 Of 2023 (2024) 02 TP CK 0001
Bench: Single Bench

Judgement Snapshot

Case Number

Regular First Appeal 05 Of 2023

Hon'ble Bench

Biswajit Palit, J

Advocates

Pranabindu Chakraborty, G.K. Nama

Judgement Text

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