Tufanialunga Tea Company Ltd. Vs State Of Tripura And 5 Ors.

Tripura High Court- Agartala 2 Feb 2024 Interlocutory Application No. 3 Of 2023 In Writ Petition (C) No. 358 Of 2022 (2024) 02 TP CK 0008
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Interlocutory Application No. 3 Of 2023 In Writ Petition (C) No. 358 Of 2022

Hon'ble Bench

Arindam Lodh, J

Advocates

K. Basu, Suman Bhattacharya, S.S. Dey, A. Chakraborty

Final Decision

Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0008
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: K. Basu, Suman Bhattacharya, S.S. Dey, A. Chakraborty
  • Result: Allowed
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