Sebika Tripura And 3 Ors. Vs State Of Tripura And 5 Ors.

Tripura High Court- Agartala 6 Feb 2024 Writ Petition (C) No. 90 Of 2024 (2024) 02 TP CK 0012
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 90 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

P. Roy Barman, Koomar Chakraborty, Kohinoor N. Bhattacharyya

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0012
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: P. Roy Barman, Koomar Chakraborty, Kohinoor N. Bhattacharyya
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