Mohd Nasar Vs Narcotics Control Bureau & Anr

Delhi High Court 7 Feb 2024 Bail Application No. 1547 Of 2023 (2024) 02 DEL CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 1547 Of 2023

Hon'ble Bench

Vikas Mahajan, J

Advocates

Zishaan Iskandari, Subhash Bansal, Shashwat Bansal

Final Decision

Disposed Of

Acts Referred
  • Code of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 8(c), 21(c), 23(c), 29, 37, 67

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Dec
09
2025

Court News

NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read More
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Dec
09
2025

Court News

PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 02 DEL CK 0019
  • Coram: Vikas Mahajan, J
  • Bench: Single Bench
  • Advocates: Zishaan Iskandari, Subhash Bansal, Shashwat Bansal
  • Result: Disposed Of
Referenced Acts & Sections
  • Code of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 8(c), 21(c), 23(c), 29, 37, 67
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.