Dnyaneshwar Hiralal Phuse Vs Union Of India & Anr.

Delhi High Court 8 Feb 2024 Civil Writ Petition No. 14717 Of 2023 (2024) 02 DEL CK 0032
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Writ Petition No. 14717 Of 2023

Hon'ble Bench

C. Hari Shankar, J

Advocates

Abhimanyu Yadav, Anju Gupta, Jitender Kumar Tripathi, Kartik Baijal, Kirtiman Singh

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 14

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 DEL CK 0032
  • Coram: C. Hari Shankar, J
  • Bench: Single Bench
  • Advocates: Abhimanyu Yadav, Anju Gupta, Jitender Kumar Tripathi, Kartik Baijal, Kirtiman Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 14
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