Capri Gloal Capital Limited Vs Value Infracon Buyers Association & Anr

National Company Law Appellate Tribunal New Delhi 9 Feb 2024 Company Appeal (AT) (Insolvency) No. 654 Of 2022 (2024) 02 NCLAT CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 654 Of 2022

Hon'ble Bench

Ashok Bhushan,Chairperson; Barun Mitra, Member (T)

Advocates

Abhishek Anand, Kunal Godhwani, Karan Kohli, Neeraj Kr. Gupta, Sanjay Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 30(2), 30(2)(b), 53, 53(1), 61, 62

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 02 NCLAT CK 0026
  • Coram: Ashok Bhushan,Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Abhishek Anand, Kunal Godhwani, Karan Kohli, Neeraj Kr. Gupta, Sanjay Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 7, 30(2), 30(2)(b), 53, 53(1), 61, 62
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