Den Networks Ltd Vs Sarat Cable Network

Telecom Disputes Settlement And Appellate Tribunal 9 Feb 2024 Broadcasting Appeal No.227 Of 2023 (2024) 02 TDSAT CK 0027
Bench: Division Bench

Judgement Snapshot

Case Number

Broadcasting Appeal No.227 Of 2023

Hon'ble Bench

Dhirubhai Naranbhai Patel, Chairperson; Subodh Kumar Gupta, Member

Advocates

Vibhav Srivastava

Judgement Text

Translate:

Name and Details of Police station,"Chinsurah Police Station

Address:- Netaji Subhash Road,

Near, Ghorir More, Chinsurah,

West Bengal 712101

Name and Details of Proprietor,"SARAT CABLE NETWORK

339, Moran Road, Distt- Hooghly,

West Bengal - 712137

Through Its Proprietor: P.

Ananda Rao

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Case Metadata
  • Ck Citation: (2024) 02 TDSAT CK 0027
  • Coram: Dhirubhai Naranbhai Patel, Chairperson; Subodh Kumar Gupta, Member
  • Bench: Division Bench
  • Advocates: Vibhav Srivastava
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