Surya Pratap Singh @ Suraj Vs State Of Rajasthan

Rajasthan High Court 27 Feb 2024 Criminal Miscellaneous Bail Application No. 2257 Of 2024 (2024) 02 RAJ CK 0141
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 2257 Of 2024

Hon'ble Bench

Farjand Ali, J

Advocates

Abhishek Mehta, Mohd. Javed Gauri

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439

Judgement Text

Translate:

S.No,Particulars of the Case,

1,FIR Number,7/2024

2,Concerned Police Station,Mukta Prasad Nagar

3,Distric,Bikaner

4,Offences alleged in the FIR,Under Sections 457 and 380 of the IPC

5,"Offences added, if any",-

6,Date of passing of impugned order,15.02.2024

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Case Metadata
  • Ck Citation: (2024) 02 RAJ CK 0141
  • Coram: Farjand Ali, J
  • Bench: Single Bench
  • Advocates: Abhishek Mehta, Mohd. Javed Gauri
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
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