Bimla Devi Vs Chief Commissioner Of Central Excise And Service Tax & Ors.

Sikkim High Court 26 Feb 2024 Writ Petition (C) No. 10 Of 2023 (2024) 02 SIK CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 10 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Alex Basnet, Manasi Mukherjee

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. The learned counsel for the respondents seeks further one week time to file counter affidavit. Not objected by the learned counsel for the

petitioner. Time prayed for is granted. Two weeks thereafter, to the petitioner, to file rejoinder, if any.

2. List on 22.03.2024.

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Case Metadata
  • Ck Citation: (2024) 02 SIK CK 0018
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Alex Basnet, Manasi Mukherjee
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