Amara Raja Infra Pvt. Ltd Vs Radiant Institution Of Technology (RTI)

High Court For The State Of Telangana:: At Hyderabad 15 Mar 2024 Arbitration Application No. 132 Of 2023 (2024) 03 TEL CK 0013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Arbitration Application No. 132 Of 2023

Hon'ble Bench

Alok Aradhe, CJ

Final Decision

Dismissed

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 7, 11, 11(6)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0013
  • Coram: Alok Aradhe, CJ
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 7, 11, 11(6)
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