Dhananjoy Reang & Anr. Vs State Of Tripura

Tripura High Court- Agartala 27 Mar 2024 Criminal Appeal No. 12 Of 2024 (2024) 03 TP CK 0031
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 12 Of 2024

Hon'ble Bench

S.D. Purkayastha, J

Advocates

V. Poddar, R. Datta

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0031
  • Coram: S.D. Purkayastha, J
  • Bench: Single Bench
  • Advocates: V. Poddar, R. Datta
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