Union Of India Vs Krishna Kumar Baishya & Ors

Tripura High Court- Agartala 28 Mar 2024 Interlocutory Application No. 01 Of 2024 In Land Acquisition Appeal No. 32 Of 2024 (2024) 03 TP CK 0049
Bench: Single Bench

Judgement Snapshot

Case Number

Interlocutory Application No. 01 Of 2024 In Land Acquisition Appeal No. 32 Of 2024

Hon'ble Bench

T. Amarnath Goud, J

Advocates

Bidyut Majumder

Judgement Text

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