A. Mallesh Alias A.Mallesh Yadav Vs State Of Telangana And 3 Others

High Court For The State Of Telangana:: At Hyderabad 28 Mar 2024 Writ Petition No. 3092 Of 2023 (2024) 03 TEL CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 3092 Of 2023

Hon'ble Bench

N.V. Shravan Kumar, J

Final Decision

Dismissed

Acts Referred
  • Greater Hyderabad Municipal Corporation Act, 1955 - Section 427, 428, 438

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0021
  • Coram: N.V. Shravan Kumar, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Greater Hyderabad Municipal Corporation Act, 1955 - Section 427, 428, 438
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