A.Nandibabu Vs Government Of Andhra Pradesh

High Court For The State Of Telangana:: At Hyderabad 27 Mar 2024 Writ Petition No. 21444 Of 2012 (2024) 03 TEL CK 0025
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 21444 Of 2012

Hon'ble Bench

Alok Aradhe, CJ; Anil Kumar Jukanti, J

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 14, 16

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0025
  • Coram: Alok Aradhe, CJ; Anil Kumar Jukanti, J
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14, 16
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