Minhajuddin Qazi Mohammed Vs Union Of India

High Court For The State Of Telangana:: At Hyderabad 26 Mar 2024 Writ Petition No. 7505 Of 2024 (2024) 03 TEL CK 0029
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 7505 Of 2024

Hon'ble Bench

Surepalli Nanda, J

Acts Referred
  • Constitution Of India, 1950 - Article 21
  • Indian Penal Code, 1860 - Section 420
  • Passports Act, 1967 - Section 6(2), 6(2)(e), 6(2)(f), 10(d)
  • Prevention of Corruption Act, 1988 - Section 13(1), 13(2)

Judgement Text

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