Elijah Rimei & Anr. Vs Union Of India & 5 Ors.

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 268 Of 2021 (2024) 04 MAN CK 0004
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 268 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S. Kaminikumar, Niranjan Sanasam, Sirawon Newmai

Judgement Text

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