Arindam Lodh, J
Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. K. Chakraborty, learned counsel appearing for the petitioner. Also heard Mr. D. Bhattacharya, learned senior counsel assisted by Mr. S. Saha, learned counsel appearing for the respondents-Tripura University.
Issue notice calling upon the respondents to show cause as to why a rule should not be issued as prayed for; and/or as to why such further order or other orders should not be passed as to this court may seem fit and proper.
Notice is made returnable on 15.04.2024.
Since all the respondents have already entered their appearance through their learned counsel, issuance of formal notice is waived.
Mr. Bhattacharya, learned senior counsel for the respondents-Tripura University has prayed for 2(two) weeks time to file a short affidavit in response to the contentions and the challenge made in the present writ petition.
Prayer stands allowed.
List the matter on 15.04.2024.
