Swarupananda Ashrama @ Ayachak Ashrama And Anr. Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 248 Of 2024 (2024) 04 TP CK 0005

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 248 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

S.K. Deb, S. Datta, Kohinoor N. Bhattacharyya

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. S.K. Deb, learned senior counsel assisted by Mr. S. Datta, learned counsel appearing for the petitioners. Also heard Mr. Kohinoor N. Bhattacharyya, learned GA appearing for the respondents-State.

Mr. Bhattacharyya, learned GA has sought for an adjournment to file a short affidavit.

Mr. Bhattacharyya, learned GA has also informed this Court that he will take instructions from the District Magistrate & Collector, South Tripura, Udaipur.

Prayer stands allowed.

List the matter on 29.04.2024.

Uttarakhand High Court