Prasad Biswas Vs State Of Tripura And 7 Ors.

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 249 Of 2024 (2024) 04 TP CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 249 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

K. Pandey, Kohinoor N. Bhattacharyya, R.G. Chakraborty

Judgement Text

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