Arun Das Vs State Of Tripura And 9 Ors.

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 108 Of 2024 (2024) 04 TP CK 0008
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 108 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

D. Chakraborty, Kohinoor N. Bhattacharyya, D.C. Roy

Judgement Text

Translate:

Arindam Lodh, J

Mr. Kohinoor N. Bhattacharyya, learned GA for respondents no.1 to 9 and Mr. D.C. Roy, learned counsel for respondent no.10 have sought for an adjournment to file counter affidavit.

Prayer stands allowed.

List the matter on 10.05.2024.

From The Blog
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
Jan
23
2026

Court News

Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
Read More
Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
Jan
23
2026

Court News

Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
Read More