Babul Chandra Das Vs State Of Tripura And 8 Ors.

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 109 Of 2024 (2024) 04 TP CK 0009
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 109 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

D. Chakraborty, Kohinoor N. Bhattacharyya, Alik Das

Judgement Text

Translate:

Arindam Lodh, J

Mr. Kohinoor N. Bhattacharyya, learned GA for respondents no.1 to 8 and Mr. Alik Das, learned counsel for respondent no.9 have sought for an adjournment to file counter affidavit.

Prayer stands allowed.

List the matter on 10.05.2024.

Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Dec
09
2025

Court News

NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read More
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Dec
09
2025

Court News

PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 04 TP CK 0009
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: D. Chakraborty, Kohinoor N. Bhattacharyya, Alik Das
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.