Deputy Commissioner/Collector(LA) Vs Ngairangbam Ibochou Singh Represented by His 8 LRs.

Manipur High Court (Imphal) 3 Apr 2024 Miscellaneous Case (LA.App.) No. 2 Of 2020 (2024) 04 MAN CK 0006
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Case (LA.App.) No. 2 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

RK Umakanta, H. Ishwarlal, Rohit

Final Decision

Disposed Of

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Dec
07
2025

Court News

Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Read More
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Dec
07
2025

Court News

ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 04 MAN CK 0006
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: RK Umakanta, H. Ishwarlal, Rohit
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.