Pepsico India Holdings Private Limited Vs Union Of India

High Court For The State Of Telangana:: At Hyderabad 3 Apr 2024 Writ Petition No. 9985 Of 2008 (2024) 04 TEL CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 9985 Of 2008

Hon'ble Bench

Alok Aradhe, CJ; Anil Kumar Jukanti, J

Final Decision

Disposed Of

Acts Referred
  • Standards of Weights and Measures (Packaged Commodities) Amendment Rules, 2006 - Rule 6
  • Standards of Weights and Measures (Packaged Commodities) Rules, 1977 - Rule 6(1)(a), 39
  • Standards of Weights and Measures Act, 1976 - Section 33, 39, 51, 63, 72, 83

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 TEL CK 0002
  • Coram: Alok Aradhe, CJ; Anil Kumar Jukanti, J
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Standards of Weights and Measures (Packaged Commodities) Amendment Rules, 2006 - Rule 6
  • Standards of Weights and Measures (Packaged Commodities) Rules, 1977 - Rule 6(1)(a), 39
  • Standards of Weights and Measures Act, 1976 - Section 33, 39, 51, 63, 72, 83
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