Anupa Balachandraiah And 18 Others Vs State Bank Of India And 3 Others

High Court For The State Of Telangana:: At Hyderabad 3 Apr 2024 Writ Petition No. 9227 Of 2020 (2024) 04 TEL CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 9227 Of 2020

Hon'ble Bench

Juvvadi Sridevi, J

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 226
  • Telangana Shops and Establishments Rules, 1990 - Rule 21
  • Telangana Shops and Establishments Act, 1988 - Section 48(1), 48(3)
  • Limitation Act, 1963 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 TEL CK 0003
  • Coram: Juvvadi Sridevi, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
  • Telangana Shops and Establishments Rules, 1990 - Rule 21
  • Telangana Shops and Establishments Act, 1988 - Section 48(1), 48(3)
  • Limitation Act, 1963 - Section 5
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