Jyothi Lagisetti Vs Assessment Unit

High Court For The State Of Telangana:: At Hyderabad 3 Apr 2024 Writ Petition Nos. 8564, 8583, 8594, 8643, 8689, 8739 Of 2024 (2024) 04 TEL CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition Nos. 8564, 8583, 8594, 8643, 8689, 8739 Of 2024

Hon'ble Bench

Sujoy Paul, J; N. Tukaramji, J

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 142
  • Income Tax Act, 1961 - Section 147, 148, 148A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 TEL CK 0005
  • Coram: Sujoy Paul, J; N. Tukaramji, J
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 142
  • Income Tax Act, 1961 - Section 147, 148, 148A
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