G Chinna Reddy Vs State Of Telangana

High Court For The State Of Telangana:: At Hyderabad 2 Apr 2024 Criminal Revision Case No. 617 Of 2022 (2024) 04 TEL CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No. 617 Of 2022

Hon'ble Bench

Dr. G.Radha Rani, J

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 321
  • Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 TEL CK 0008
  • Coram: Dr. G.Radha Rani, J
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 321
  • Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
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