Rabinder Taranjeet Singh Keer Vs ACIT

Income Tax Appellate Tribunal (Delhi F Bench) 28 Mar 2024 Income Tax Appeal No. 4480, 5532/DEL/2017 (2024) 03 ITAT CK 0090
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4480, 5532/DEL/2017

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

Vivek Vardhan

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 69, 143(3)

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
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Orissa HC
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Case Metadata
  • Ck Citation: (2024) 03 ITAT CK 0090
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Vivek Vardhan
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 69, 143(3)
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