Rajsantan And Others Vs Inspector Of Police And Others

Madras High Court (Madurai Bench) 3 Apr 2024 Criminal Original Petition (MD) No. 5172 Of 2024, Criminal Miscellaneous Petition (MD) No. 4073 Of 2024 (2024) 04 MAD CK 0087
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 5172 Of 2024, Criminal Miscellaneous Petition (MD) No. 4073 Of 2024

Hon'ble Bench

B.Pugalendhi, J

Advocates

N.Anantha Padmanabhan, M.Thiru Kannan, E.Antony Sahaya Prabahar

Acts Referred
  • Indian Penal Code, 1860 - Section 406, 498(A)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 MAD CK 0087
  • Coram: B.Pugalendhi, J
  • Bench: Single Bench
  • Advocates: N.Anantha Padmanabhan, M.Thiru Kannan, E.Antony Sahaya Prabahar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 406, 498(A)
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