Dr. Ajay Kumar & Ors Vs Union of India & Ors

National Green Tribunal Principal Bench, New Delhi 31 May 2024 I.A. No. 217 Of 2024 In Original Application No. 485 Of 2024 (2024) 05 NGT CK 0041
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

I.A. No. 217 Of 2024 In Original Application No. 485 Of 2024

Hon'ble Bench

Prakash Shrivastava, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM

Final Decision

Allowed

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
From The Blog
Supreme Court Clarifies Section 27 Evidence Act: Only “Fact Discovered” Admissible, Not Entire Statement
Nov
19
2025

Court News

Supreme Court Clarifies Section 27 Evidence Act: Only “Fact Discovered” Admissible, Not Entire Statement
Read More
Bar Council of India Defends Rules Allowing Foreign Law Firms in Delhi High Court
Nov
19
2025

Court News

Bar Council of India Defends Rules Allowing Foreign Law Firms in Delhi High Court
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 05 NGT CK 0041
  • Coram: Prakash Shrivastava, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Allowed
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.