Jayant Kumar Vs Ministry of Environment, Forest & Climate Change

National Green Tribunal Principal Bench, New Delhi 31 May 2024 IA No. 262 Of 2024 In Original Application No. 142 Of 2022 (2024) 05 NGT CK 0044
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

IA No. 262 Of 2024 In Original Application No. 142 Of 2022

Hon'ble Bench

Sudhir Agarwal, JM; Dr. Afroz Ahmad, EM

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 05 NGT CK 0044
  • Coram: Sudhir Agarwal, JM; Dr. Afroz Ahmad, EM
  • Bench: Division Bench
  • Result: Disposed Of
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