Income Tax Officer Vs Delta Foods Pvt. Ltd.

Income Tax Appellate Tribunal (Delhi B Bench) 30 May 2024 Income Tax Appeal No. 4619/DEL/2018 (2024) 05 ITAT CK 0056
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 4619/DEL/2018

Hon'ble Bench

Kul Bharat, J; Dr. B. R. R. Kumar, (AM)

Advocates

Lalita Krishnamurthy, Vivek Kr. Upadhyay

Final Decision

Dismissed

Acts Referred
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 14A, 37, 68, 133(6)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0056
  • Coram: Kul Bharat, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Lalita Krishnamurthy, Vivek Kr. Upadhyay
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 14A, 37, 68, 133(6)
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