Sukhma Sons & Associates Vs JCIT

Income Tax Appellate Tribunal (Delhi G Bench) 30 May 2024 Income Tax Appeal No. 318/DEL/2018 (2024) 05 ITAT CK 0059
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 318/DEL/2018

Hon'ble Bench

Vikas Awasthy, J; Avdhesh Kumar Mishra, (AM)

Advocates

Mahavir Singh, Anuj Garg

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 28, 36(1)(iii), 43B, 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0059
  • Coram: Vikas Awasthy, J; Avdhesh Kumar Mishra, (AM)
  • Bench: Division Bench
  • Advocates: Mahavir Singh, Anuj Garg
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 28, 36(1)(iii), 43B, 143(3)
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