Dy. C.I.T. Vs CBRE South Asia Private Ltd

Income Tax Appellate Tribunal (Delhi B Bench) 31 May 2024 Income Tax Appeal No. 3489/DEL/2023 (2024) 05 ITAT CK 0075
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3489/DEL/2023

Hon'ble Bench

Saktijit Dey, (VP); Naveen Chandra, (AM)

Advocates

Kshitij Bansal, Jaskaran Singh, Vivek Kumar Upadhyay

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 37(1)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0075
  • Coram: Saktijit Dey, (VP); Naveen Chandra, (AM)
  • Bench: Division Bench
  • Advocates: Kshitij Bansal, Jaskaran Singh, Vivek Kumar Upadhyay
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 37(1)
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