Bajaj Capital Ltd Vs ACIT

Income Tax Appellate Tribunal (Delhi A Bench) 31 May 2024 Income Tax Appeal No. 2598/DEL/2023 (2024) 05 ITAT CK 0076
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2598/DEL/2023

Hon'ble Bench

Kul Bharat, J; Dr. B. R. R. Kumar, (AM)

Advocates

R.K.Sharma, Kanv Bali

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 30, 36, 37, 37(1), 40(C), 40A(5), 142(1), 143(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0076
  • Coram: Kul Bharat, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: R.K.Sharma, Kanv Bali
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 30, 36, 37, 37(1), 40(C), 40A(5), 142(1), 143(3)
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