Goldies Trading Co. Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi C Bench) 31 May 2024 Income Tax Appeal No. 7421, 7422, 7423/DEL/2017 (2024) 05 ITAT CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7421, 7422, 7423/DEL/2017

Hon'ble Bench

Shamim Yahya, (AM); Yogesh Kumar US, J

Advocates

Somil Agarwal, Javed Akhtar

Final Decision

Allowed

Acts Referred
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 10(38), 14A, 37(1), 140, 142(1), 143(2), 153A, 153A(1)(a), 153A(1)(b), 153C

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0078
  • Coram: Shamim Yahya, (AM); Yogesh Kumar US, J
  • Bench: Division Bench
  • Advocates: Somil Agarwal, Javed Akhtar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 10(38), 14A, 37(1), 140, 142(1), 143(2), 153A, 153A(1)(a), 153A(1)(b), 153C
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