VPSSR Facilities Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi H Bench) 31 May 2024 Income Tax Appeal No. 3711/DEL/2023 (2024) 05 ITAT CK 0082
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3711/DEL/2023

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

Manpreet Singh Kapoor, Rajendra Singh Rathore, Amit Katoch

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(24)(x), 34(1)(iv), 36(1)(va), 37(1), 43B, 143, 143(1), 143(1)(a)(ii), 143(1)(a)(iv)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 05 ITAT CK 0082
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Manpreet Singh Kapoor, Rajendra Singh Rathore, Amit Katoch
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(24)(x), 34(1)(iv), 36(1)(va), 37(1), 43B, 143, 143(1), 143(1)(a)(ii), 143(1)(a)(iv)
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