Mr. Durgesh Kumar Sharma Vs M/s. North Rajasthan Buildwell Pvt. Ltd. And Anr

National Company Law Tribunal, New Delhi Court VI 28 May 2024 IB-512(ND)/2020 RA/53/2024, IA/1829/2024 & IA/5744/2022 (2024) 05 NCLT CK 0030

Bench: Division Bench

Result Published

Judgement Snapshot

Case Number

IB-512(ND)/2020 RA/53/2024, IA/1829/2024 & IA/5744/2022

Hon'ble Bench

Mahendra Khandelwal, Member (J); Rahul Bhatnagar, Member (T)

Advocates

Mannat Singh, Mohit D. Ram, Anubhav Sharma

Final Decision

Disposed Of

Judgement Text

Translate:

RA/53/2024, IA/1829/2024

Ld. counsel on behalf of Applicant is present and submitted that inadvertently they have recorded the date of hearing of this matter as 05.07.2024 and

therefore sought adjournment. In view of this, list the matter on 05.07.2024.

IA/5744/2022

Ld. counsel on behalf of Respondent is present and submitted that inadvertently they have recorded the date of hearing of this matter 05.07.2024 and

therefore sought adjournment. In the meantime, parties may file their written submissions. List the matter on 05.07.2024.

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Case Metadata

Ck Citation: (2024) 05 NCLT CK 0030
Coram: Mahendra Khandelwal, Member (J); Rahul Bhatnagar, Member (T)
Bench: Division Bench
Advocates: Mannat Singh, Mohit D. Ram, Anubhav Sharma
Result: Disposed Of

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