Narayan Vs ITO

Income Tax Appellate Tribunal (Delhi E Bench) 3 Jun 2024 Income Tax Appeal No. 268/DEL/2024 (2024) 06 ITAT CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 268/DEL/2024

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Sudhir Kumar, J

Advocates

Yogesh Yadav, Anshul

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 2(14), 2(14)(iii)(b), 54, 54F, 147, 148

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0002
  • Coram: Dr. B. R. R. Kumar, (AM); Sudhir Kumar, J
  • Bench: Division Bench
  • Advocates: Yogesh Yadav, Anshul
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(14), 2(14)(iii)(b), 54, 54F, 147, 148
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