Society For Media And Value Education Vs Income-Tax Officer (Exemptions)

Income Tax Appellate Tribunal (Delhi G Bench) 3 Jun 2024 Income Tax Appeal No. 7594/DEL/2019 (2024) 06 ITAT CK 0003
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7594/DEL/2019

Hon'ble Bench

Kul Bharat, J; Avdhesh Kumar Mishra, (AM)

Advocates

V. Rajkumar, Dharm Veer Singh

Final Decision

Disposed Of

Acts Referred
  • Income Tax Act, 1961 - Section 12A, 12AA(3), 254

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0003
  • Coram: Kul Bharat, J; Avdhesh Kumar Mishra, (AM)
  • Bench: Division Bench
  • Advocates: V. Rajkumar, Dharm Veer Singh
  • Result: Disposed Of
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 12A, 12AA(3), 254
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