ACIT Vs Jindal Poly Films Ltd

Income Tax Appellate Tribunal (Delhi H Bench) 4 Jun 2024 Income Tax Appeal No. 3360, 3361, 3364, 3365, 5645, 5839/DEL/2016 (2024) 06 ITAT CK 0004
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3360, 3361, 3364, 3365, 5645, 5839/DEL/2016

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

Rohit Jain, Deeoashree Rao, Samrath Singh, Sapna Bhatia

Acts Referred
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 14A, 69, 153A

Judgement Text

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Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0004
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Rohit Jain, Deeoashree Rao, Samrath Singh, Sapna Bhatia
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 8D
  • Income Tax Act, 1961 - Section 14A, 69, 153A
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