ACIT Vs Usha Breco Ltd

Income Tax Appellate Tribunal (Delhi H Bench) 4 Jun 2024 Income Tax Appeal No. 8542/DEL/2019 (2024) 06 ITAT CK 0010
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 8542/DEL/2019

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

Sangeeta Sigh, Priyanka Jain, Sapna Bhatia

Final Decision

Dismissed

Acts Referred
  • Income Tax Rules, 1962 - Rule 46A
  • Income Tax Act, 1961 - Section 40A(7), 68, 127, 133(6), 143(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0010
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Sangeeta Sigh, Priyanka Jain, Sapna Bhatia
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Rules, 1962 - Rule 46A
  • Income Tax Act, 1961 - Section 40A(7), 68, 127, 133(6), 143(3)
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