M/S. KCC Buildtech Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi C Bench) 7 Jun 2024 Income Tax Appeal No. 1688, 1689, 1690/DEL/2023 (2024) 06 ITAT CK 0022
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1688, 1689, 1690/DEL/2023

Hon'ble Bench

Shamim Yahya, (AM); Yogesh Kumar US, J

Advocates

Kapil Goel, Rajinder Kaur

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 69C, 132, 143(3), 153A, 153C

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0022
  • Coram: Shamim Yahya, (AM); Yogesh Kumar US, J
  • Bench: Division Bench
  • Advocates: Kapil Goel, Rajinder Kaur
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 69C, 132, 143(3), 153A, 153C
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