KS Mashungmi & Anr. Vs Commissioner (Power) & Ors.

Manipur High Court (Imphal) 2 Jul 2024 Writ Petition (C) No. 54 Of 2024 (2024) 07 MAN CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 54 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

RK Emily, Tungrei Ngakang

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 MAN CK 0016
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: RK Emily, Tungrei Ngakang
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