Basavanyappa S/O Channabasapap Angadi Vs Prateek S/O Vijayashankar Patil

Karnataka High Court At Bengaluru 12 Jul 2024 Criminal Appeal No. 296 Of 2023 (2024) 07 KAR CK 0024
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Appeal No. 296 Of 2023

Hon'ble Bench

Shivashankar Amarannavar, J

Advocates

Mahantesh Mrityunjay Korimath

Final Decision

Dismissed

Judgement Text

Translate:

Shivashankar Amarannavar, J

None appears for the appellant. Even none appeared for the appellant on 29.05.2023, 21.07.2023, 03.11.2023 and 04.01.2024. Inpsite of granting of sufficient time, the office objections are not complied. It appears that the appellant is not interested in prosecuting this matter.

Hence, the appeal is dismissed for non-prosecution.

Andhra Pradesh HC
Nalluri Venkateswarlu Vs State Of Andhra Pradesh & Ors
11 Dec 2025
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
From The Blog
CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Dec
16
2025

Court News

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Read More
Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Dec
16
2025

Court News

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 07 KAR CK 0024
  • Coram: Shivashankar Amarannavar, J
  • Bench: Single Bench
  • Advocates: Mahantesh Mrityunjay Korimath
  • Result: Dismissed
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.