Maxxcab Wires And Cables Private Limited Vs Union Of India & Anr

Delhi High Court 30 Jul 2024 O.M.P.(I) (COMM.) 394 Of 2023 (2024) 07 DEL CK 0100
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

O.M.P.(I) (COMM.) 394 Of 2023

Hon'ble Bench

C.Hari Shankar, J

Advocates

Kamlesh Ojha, Arunima Dwivedi, Pinky Pawar, Sumit Kumar Verma

Final Decision

Dismissed

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 9

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 07 DEL CK 0100
  • Coram: C.Hari Shankar, J
  • Bench: Single Bench
  • Advocates: Kamlesh Ojha, Arunima Dwivedi, Pinky Pawar, Sumit Kumar Verma
  • Result: Dismissed
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 9
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