Ambuj Hotel And Real Estate Pvt Ltd Vs Ministry Of Railways And Anr

Delhi High Court 30 Jul 2024 Arbitration Petition No. 1338 Of 2023 (2024) 07 DEL CK 0101
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Arbitration Petition No. 1338 Of 2023

Hon'ble Bench

C.Hari Shankar, J

Advocates

S.S. Sisodia, Saurav Kr. Singh, Moksh Kataria, Muskan, Mukul Singh, Ira Singh, Rashmi Malhotra

Final Decision

Disposed Of

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 11(6), 12(2)

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Dec
09
2025

Court News

NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read More
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Dec
09
2025

Court News

PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 07 DEL CK 0101
  • Coram: C.Hari Shankar, J
  • Bench: Single Bench
  • Advocates: S.S. Sisodia, Saurav Kr. Singh, Moksh Kataria, Muskan, Mukul Singh, Ira Singh, Rashmi Malhotra
  • Result: Disposed Of
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 11(6), 12(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.