Pastamary Khardewsaw, D/O Shri. Elius Lyngdoh Mawlot Vs State Of Meghalaya Through The Commissioner And Secretary To The Govt. Of Meghalaya, Education Department, Shillong & Ors.
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
Writ Petition (C). No. 82 Of 2022
Hon'ble Bench
H.S. Thangkhiew, J
Advocates
M. Iawsai, P. Yobin, K.V. Kharlyngdoh
Final Decision
Disposed Of
Judgement Text
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