Shashank Gupta Vs Dimple Gogna

Delhi High Court 14 Aug 2024 Civil Miscellaneous Petition No. 1966 Of 2024 & Civil Miscellaneous Application No. 40219 Of 2024 (2024) 08 DEL CK 0065
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Petition No. 1966 Of 2024 & Civil Miscellaneous Application No. 40219 Of 2024

Hon'ble Bench

Manoj Jain, J

Advocates

Prashant Mendiratta, Prateek Chaudhary, Luv Manan, Somyashree, Himani Khullar, R.K. Gupta

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 227
  • Guardianship and Wards Act, 1890 - Section 7, 9, 25
  • Hindu Minority and Guardianship Act, 1956 - Section 4, 6, 6A

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 08 DEL CK 0065
  • Coram: Manoj Jain, J
  • Bench: Single Bench
  • Advocates: Prashant Mendiratta, Prateek Chaudhary, Luv Manan, Somyashree, Himani Khullar, R.K. Gupta
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 227
  • Guardianship and Wards Act, 1890 - Section 7, 9, 25
  • Hindu Minority and Guardianship Act, 1956 - Section 4, 6, 6A
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