Ashok Kumar Singhi Vs Sajjan Kumar Agarwal

Sikkim High Court 4 Sep 2024 First Appeal From Judgment And Decree In Suit No. 01 Of 2024 (2024) 09 SIK CK 0001
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal From Judgment And Decree In Suit No. 01 Of 2024

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Avinash Dewan, Deempal Tamang, A. Moulik, Ranjit Prasad

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned counsel for the parties submits that the paper books are prepared and matter could be listed for hearing.

Accordingly, list this matter on 19.11.2024.

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Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0001
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Avinash Dewan, Deempal Tamang, A. Moulik, Ranjit Prasad
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