M/s A.B.L. Projects (Panache Valley) Dehradun Vs Arun Sabharwal

Uttarakhand High Court 5 Sep 2024 RERA Appeal No. 10 Of 2020 (2024) 09 UK CK 0006
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

RERA Appeal No. 10 Of 2020

Hon'ble Bench

Alok Kumar Verma, J

Advocates

Ramandeep Singh

Final Decision

Dismissed

Judgement Text

Translate:

Alok Kumar Verma, J

1. There is no representation on behalf of the appellant even in the revised call.

2. Mr. Ramandeep Singh, learned counsel for the respondent through video conferencing.

3. The present RERA APPEAL (RERA APPEAL No.10 of 2020) is dismissed for want of prosecution.

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